Expand

January February March April May June July August September October November December

Garimella Annaji Rao, vs The State Of Andhra Pradesh,
2023 Latest Caselaw 2271 AP

Citation : 2023 Latest Caselaw 2271 AP
Judgement Date : 24 April, 2023

Andhra Pradesh High Court - Amravati

Garimella Annaji Rao, vs The State Of Andhra Pradesh, on 24 April, 2023

                                  1




       THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

               CRIMINAL APPEAL No.843 of 2011

JUDGMENT:

In view of the death certificate filed showing the death of

the appellant and as this is a conviction appeal

against the appellant, the Criminal Appeal is abated.

As a sequel, miscellaneous applications pending, if any,

shall also stand closed.

_________________________________ JUSTICE A.V.RAVINDRA BABU Date: 24.04.2023.

KK/MSI

THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

CRIMINAL APPEAL No.843 of 2011

Date: 24.04.2023.

KK/MSI

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IJJ