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Devaguptapu Bala Gangadhara ... vs State Of Ap.,
2023 Latest Caselaw 2267 AP

Citation : 2023 Latest Caselaw 2267 AP
Judgement Date : 24 April, 2023

Andhra Pradesh High Court - Amravati

Devaguptapu Bala Gangadhara ... vs State Of Ap., on 24 April, 2023

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: Crl.A.No.388 of 2014

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

15. 24.04.2023 AVRB,J

Judgment under challenge was delivered by me, while I was working as Special Judge for Trial of SPE & ACB Cases, Visakhapatnam.

Registry is directed to list this Appeal before the appropriate bench, within two (02) weeks from this day.

_________ AVRB,J KK/MSI

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