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The Tenali Municipality vs Andhra Edvangelical Luthern ...
2023 Latest Caselaw 2264 AP

Citation : 2023 Latest Caselaw 2264 AP
Judgement Date : 24 April, 2023

Andhra Pradesh High Court - Amravati
The Tenali Municipality vs Andhra Edvangelical Luthern ... on 24 April, 2023
           HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                         A.S.No.784 of 2010

JUDGMENT:

1. When the matter is taken up for hearing in the morning session,

none appeared on either side and the matter is passed over till

02.15 PM.

2. Even when the matter is taken up in the afternoon session at

02.15 PM also, none appeared on either side. Despite listing the

matter under the caption 'for dismissal', the appellant has not

getting ready. It seems that the appellant has not shown any

interest to prosecute the appeal.

3. Hence, the appeal is dismissed for default without costs.

4. Miscellaneous petitions pending, if any, in this appeal shall

stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 24.04.2023 KGM

 
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