Citation : 2023 Latest Caselaw 2226 AP
Judgement Date : 21 April, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.S.A.No.1292 OF 2010
PROCEEDING SHEET
Sl. DATE OFFICE
ORDER
No. NOTE
06. 21.04.2023 BVLNC, J Heard Sri Raghu, learned counsel for the
appellant and Sri K.Chiranjeevulu, learned
counsel for the respondents.
List the matter on 24.04.2023 under the
caption "FOR JUDGMENT".
__________ BVLNC, J Dmr
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