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Savanth Prabhakar Rao 2 Others vs Savanth Nagabhushana Rao 2 Others
2023 Latest Caselaw 2140 AP

Citation : 2023 Latest Caselaw 2140 AP
Judgement Date : 20 April, 2023

Andhra Pradesh High Court - Amravati
Savanth Prabhakar Rao 2 Others vs Savanth Nagabhushana Rao 2 Others on 20 April, 2023
Bench: Dr V Sagar
       THE HON'BLE JUSTICE Dr. V.R.K.KRUPA SAGAR

SECOND APPEAL Nos.408 & 409 of 2015

COMMON JUDGMENT:

Learned counsel on both sides are in attendance.

2. Learned counsel on both sides stated that the matter is settled out of the Court.

3. In these circumstances, learned counsel for the appellant seeks permission to withdraw the appeal.

4. Permission is granted.

5. In the result, both the appeals are dismissed as withdrawn. No order as to costs.

As a sequel, miscellaneous applications pending, if any, shall stand closed.

_____________________________ Dr. V.R.K.KRUPA SAGAR, J Date: 20.04.2023 MSI

Dr. VRKS, J S.A.Nos.408 & 409 of 2015

THE HON'BLE JUSTICE Dr. V.R.K.KRUPA SAGAR

SECOND APPEAL Nos.408 & 409 of 2015

Date: 20.04.2023 MSI

 
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