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The Oriental Insurance Company ... vs Rosannagari Veera Obanna,
2023 Latest Caselaw 2098 AP

Citation : 2023 Latest Caselaw 2098 AP
Judgement Date : 19 April, 2023

Andhra Pradesh High Court - Amravati
The Oriental Insurance Company ... vs Rosannagari Veera Obanna, on 19 April, 2023
Bench: T Mallikarjuna Rao
HIGH COURT OF ANDHRA PRADESH

:: AMARAVATI

MAIN CASE No.:MACMA.No.3121 of 2014

PROCEEDING SHEET

12

S1.No.

Date

ORDER

19.04.2023

TMR,J

Heard both sides.

Judgment reserved.

Kgm

TMR,J

 
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