Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Kandamuru Venkata Naga Pradeep vs C. Kulasekhara Reddy
2023 Latest Caselaw 2063 AP

Citation : 2023 Latest Caselaw 2063 AP
Judgement Date : 18 April, 2023

Andhra Pradesh High Court - Amravati
Kandamuru Venkata Naga Pradeep vs C. Kulasekhara Reddy on 18 April, 2023
Bench: T Mallikarjuna Rao
           HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                         A.S.No.735 of 2010

JUDGMENT:

1. When the matter is taken up for hearing in the morning session,

none appeared for the appellant. Learned counsel for respondent

is present and the matter is passed over till 02.15 PM.

2. Even when the matter is taken up in the afternoon session at

02.15 PM also, none appeared for the appellant. Despite the

matter listed under the caption for dismissal, the appellant is

not getting ready. It seems that the appellant has not shown any

interest to prosecute the appeal.

3. Hence, the appeal is dismissed for default without costs.

4. Miscellaneous petitions pending, if any, in this appeal shall

stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 18.04.2023 KGM

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter