Citation : 2023 Latest Caselaw 2062 AP
Judgement Date : 18 April, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. C.M.A.No.771 of 2018
PROCEEDING SHEET
Sl. Date ORDER OFFICE No NOTE
18.04.2023 Dr.VRKS,J
In the result, this Civil Miscellaneous Appeal
is disposed of
[Vide Separate Judgment]
_________ Dr.VRKS,J
DVS
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