Citation : 2023 Latest Caselaw 2060 AP
Judgement Date : 18 April, 2023
HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI
MAIN CASE No.M.A.C.M.A.No.392 of 2019
PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE
05. 18.04.2023 BSS, J
I have heard both sides. Judgment reserved.
________ BSS, J
Bsv
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