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M.Ramamurthy vs V.Ramaiah
2023 Latest Caselaw 2055 AP

Citation : 2023 Latest Caselaw 2055 AP
Judgement Date : 18 April, 2023

Andhra Pradesh High Court - Amravati
M.Ramamurthy vs V.Ramaiah on 18 April, 2023
Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH MAIN CASE: CRP No. 1027 of 2023

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

01. 18.04.2023 RNT, J

"Separate judgment is passed dismissing the civil revision petition."

_________ RNT, J Dsr

 
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