In View Of The Letter Dated ... vs Unknown
2023 Latest Caselaw 1989 AP

             HON'BLE SRI JUSTICE U.DURGA PRASAD RAO
                               AND
             HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

                FAMILY COURT APPEAL No.383 of 2018

JUDGMENT: (Per UDPR, J)

      In view of the letter dated 20.03.2023 filed by the learned

counsel for the appellant before the Registry, requesting to post the

matter under the caption "For withdrawal", seeking permission of this

Court to withdraw the appeal, permission for withdrawal is accorded.

      Accordingly, this Family Court Appeal is dismissed as

withdrawn. No costs.

       As a sequel, interlocutory applications pending, if any, in this

case shall stand closed.



                                          __________________________
                                          U. DURGA PRASAD RAO, J


                                          __________________________
                                          T. MALLIKARJUNA RAO, J
17.04.2023

Vjl/NKA HON'BLE SRI JUSTICE U.DURGA PRASAD RAO AND HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

F.C.A.No.383 of 2018

17.04.2023

Vjl/NKA