MACMA/151/2021
2023 Latest Caselaw 1988 AP

Citation : 2023 Latest Caselaw 1988 AP
Judgement Date : 17 April, 2023

Andhra Pradesh High Court - Amravati

MACMA/151/2021 on 17 April, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
  MAIN CASE NO.: MACMA No.448 of 2020 & MACMA No.151 of 2021

                         PROCEEDING SHEET

Sl.     DATE                            ORDER                   OFFICE
No.                                                              NOTE


      17.04.2023   CMR, J. & VGKR, J.

Heard both sides.

Judgment reserved.

________ CMR, J.

__________ VGKR, J.

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