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Smt.Guduru Meenakshi vs The Andhra Pradesh Capital Region ...
2023 Latest Caselaw 1971 AP

Citation : 2023 Latest Caselaw 1971 AP
Judgement Date : 17 April, 2023

Andhra Pradesh High Court - Amravati
Smt.Guduru Meenakshi vs The Andhra Pradesh Capital Region ... on 17 April, 2023

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. Nos. 24266 of 2018 & 28082 of 2022

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

19. 17.04.2023 RNT, J

"Separate common judgment is passed disposing of both the writ petitions."

_________ RNT, J Dsr

 
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