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R.G.Ramana Reddy vs Khuresh Estates Pvt., Ltd.,
2023 Latest Caselaw 1903 AP

Citation : 2023 Latest Caselaw 1903 AP
Judgement Date : 12 April, 2023

Andhra Pradesh High Court - Amravati
R.G.Ramana Reddy vs Khuresh Estates Pvt., Ltd., on 12 April, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. A.S.No.414 of 2009

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

10. 12.04.2023 TMR,J

Heard both sides. "Reserved" for judgment.

________ TMR, J

MS

 
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