Kotni Suresh vs Bevara Venkata Rao Venkatappadu 2 ...
2023 Latest Caselaw 1845 AP

Citation : 2023 Latest Caselaw 1845 AP
Judgement Date : 10 April, 2023

Andhra Pradesh High Court - Amravati

Kotni Suresh vs Bevara Venkata Rao Venkatappadu 2 ... on 10 April, 2023

Bench: T Mallikarjuna Rao

           HIGH COURT OF ANDHRA PRADESH :: AMARAVATI


                                                               59
MAIN CASE No.:MACMA.No.1736 of 2012


                         PROCEEDING SHEET
Sl.No.     Date                    ORDER


         10.04.2023 TMR,J

                         Heard the arguments of learned
                   counsel for respondent.

Learned Counsel for appellant already submitted arguments.

Reserved for Judgment.

_______ TMR,J Kgm

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