Pyala Lakshmi vs The State Of Andhra Pradesh,
2023 Latest Caselaw 1837 AP

Citation : 2023 Latest Caselaw 1837 AP
Judgement Date : 10 April, 2023

Andhra Pradesh High Court - Amravati

Pyala Lakshmi vs The State Of Andhra Pradesh, on 10 April, 2023

       THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

               WRIT PETITION No.9308 of 2016

JUDGMENT:-

      No representation for the petitioner.

      The matter is listed under the caption for 'Specially

Identified Cases' and pertains to the year 2016.

      There is no request on behalf of the petitioner.

      Any additional affidavit in terms of the order dated

03.09.2019

, is not on record.

The writ petition is dismissed for want of prosecution.

No order as to costs.

As a sequel thereto, miscellaneous petitions, if any pending,

shall also stand closed.

__________________________ RAVI NATH TILHARI,J Date: 10.04.2023 SCS

11BbBBBB744664465

THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.9308 of 2016

Date: 10.04.2023

Scs

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