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Tagisiri Krishna Murthy vs The Executive Officer
2023 Latest Caselaw 1808 AP

Citation : 2023 Latest Caselaw 1808 AP
Judgement Date : 3 April, 2023

Andhra Pradesh High Court - Amravati
Tagisiri Krishna Murthy vs The Executive Officer on 3 April, 2023
Bench: Duppala Venkata Ramana
     HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

                  APPEAL SUIT No.316 of 2007

JUDGMENT:

When the matter was called on 10.03.2023, there was no

representation on either side. The matter was posted on

29.03.2023 under the caption "for dismissal". The matter is

again called on this day i.e., on 03.04.2023.

2. There is no representation on either side even today, as

the appellant does not appear to be interested in prosecuting the

appeal.

3. Hence, the appeal is dismissed for non-prosecution. There

shall be no order as to costs.

4. Consequently, miscellaneous petitions, if any pending, in

this appeal, shall stand closed.

JUSTICE DUPPALA VENKATA RAMANA 03.04.2023 Dinesh

HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

APPEAL SUIT No.316 of 2007

03.04.2023

Dinesh

 
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