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Edala Nooka Naidu, 2 Others, vs The State Of Ap Rep By Its Pp Hyd.,
2023 Latest Caselaw 1806 AP

Citation : 2023 Latest Caselaw 1806 AP
Judgement Date : 3 April, 2023

Andhra Pradesh High Court - Amravati

Edala Nooka Naidu, 2 Others, vs The State Of Ap Rep By Its Pp Hyd., on 3 April, 2023

Bench: Dr V Sagar

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: Criminal Appeal No.958 of 2010

PROCEEDING SHEET

S.

No DATE ORDER

17. 03.04.2023 Dr.VRKS, J

In the result, the Criminal Appeal dismissed.

(Vide Separate Judgment)

____________ Dr.VRKS, J KLNS

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