Muddada Raghupathinaidu, vs Jayi Kesava Rao,
2023 Latest Caselaw 1802 AP

                   HIGH COURT OF ANDHRA PRADESH
                     MAIN CASE No. S.A.No.1292 of 2010

                          PROCEEDING SHEET
Sl.                                                                      OFFICE
                                         ORDER

No DATE NOTE

03. 03.04.2023 BVLNC, J

S.A.No.1292 of 2010

Learned counsel representing Ms. V.Sesha

Kumari, learned counsel for appellant present

and sought time, though posted the matter

'Finally' under the caption for 'FINAL HEARING'.

Learned counsel for respondent No.1

reported ready.

List under the caption 'FOR JUDGMENT'

and post on 13.04.2023.

___________ BVLNC, J DNB