Apsrtc, Rep By Its Regl Mgr, ... vs Mohammad Shabanabi, Kurnool 4 ...
2023 Latest Caselaw 1799 AP

Citation : 2023 Latest Caselaw 1799 AP
Judgement Date : 3 April, 2023

Andhra Pradesh High Court - Amravati

Apsrtc, Rep By Its Regl Mgr, ... vs Mohammad Shabanabi, Kurnool 4 ... on 3 April, 2023

Bench: B V Chakravarthi

                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A.No.65 OF 2016

                           PROCEEDING SHEET

 Sl.
 No       DATE                                                    OFFICE
                                    ORDER

NOTE

19. 03.04.2023 BVLNC, J

This appeal is dismissed (vide

separate judgment). No costs.

___________ BVLNC, J psk

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