Citation : 2022 Latest Caselaw 7433 AP
Judgement Date : 27 September, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
Main Case : MACMA No. 2090 of 2011
PROCEEDING SHEET
Sl. OFFICE DATE ORDER No. NOTE DUPPALA VENKATA RAMANA, J
11. 27.09.2022
Registry is directed to call for the lower Court record coupled with Crime No.80 of 2003 of Kothavalasa Police Station, and other relevant material if any connected in CC record.
List the matter after four weeks. Release the matter from "reserved for Judgment".
_______________________________ DUPPALA VENKATA RAMANA, J Mjl/*
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