Adari Samba Murthy vs Tekkali Mahalakshmi Died.
2022 Latest Caselaw 7311 AP

               HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI
MAIN CASE No : S.A.No.161 of 2001
                                 PROCEEDING SHEET
SL.     DATE                                 ORDER                          OFFICE
NO.                                                                         NOTE
07.   22.09.2022 BSS,J
                         I have heard learned counsel Mr.Ram Shankar
                 Rao, representing learned senior counsel for the
                 appellant Mr.M.Adinarayana Raju.
                         There     is   no     representation   for   the
                 respondents/plaintiffs.

Judgment is reserved. Learned counsel for the appellant for the appellant shall file written submissions if any within ten days before Registry.

______ BSS,J chb

SL. DATE ORDER OFFICE NO. NOTE