Citation : 2022 Latest Caselaw 6617 AP
Judgement Date : 8 September, 2022
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No: W.P.No.28926 of 2022
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No NOTE.
RNT,J
The writ petition is disposed of (vide a
01 08.09.2022
separate judgment) ________ RNT,J Gk
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