State Of Ap Rep By Its Spl Pp Hyd., ... vs Sri Nimmakayala Vijaya Vijaya ...
2022 Latest Caselaw 8121 AP

Citation : 2022 Latest Caselaw 8121 AP
Judgement Date : 31 October, 2022

Andhra Pradesh High Court - Amravati

State Of Ap Rep By Its Spl Pp Hyd., ... vs Sri Nimmakayala Vijaya Vijaya ... on 31 October, 2022

        HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI

                CRIMINAL APPEAL No.1004 OF 2007

                       PROCEEDING SHEET

Sl.                                                                OFFICE
        DATE                       ORDER
No.                                                                 NOTE
07.   31.10.2022 AVRB, J:

                       Heard    the      arguments      of   Sri
                 S.M.Subhani, learned Standing Counsel for
                 ACB    and    Special    Public     Prosecutor,
                 appearing for the appellant, and Sri V. Hari
                 Prasad Reddy, learned counsel for the
                 respondent.

Reserved for judgment.

____________ AVRB, J Dsh

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