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Sompalli Narayanamma vs Bheema Vallemma
2022 Latest Caselaw 8120 AP

Citation : 2022 Latest Caselaw 8120 AP
Judgement Date : 31 October, 2022

Andhra Pradesh High Court - Amravati
Sompalli Narayanamma vs Bheema Vallemma on 31 October, 2022

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: Second Appeal No.824 of 2013

PROCEEDING SHEET

S.

No DATE ORDER

14. 31.10.2022 Dr.VRKS,J

In the result, this Second Appeal is dismissed without costs.

(Vide Separate Judgment)

___________ Dr.VRKS, J KLNS

 
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