Nune Rama Krishna vs Sunkara Narendra
2022 Latest Caselaw 8115 AP

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                   HIGH COURT OF ANDHRA PRADESH : AMARAVATI

       MAIN CASE:        A.S. No.271 of 2022


                                   PROCEEDINGS SHEET


Sl.     DATE                                      ORDER                                         OFFICE
No.                                                                                              NOTE


                                          (Through Physical Mode)

1     31.10.2022              I.A.No.01 of 2022 in A.S.No.271 of 2022
                          Heard,    Mr.K.Chidambaram,        learned   senior   counsel
                   appearing on behalf of Mr.T.Sai Surya, learned counsel for the
                   petitioners.
                          Issue notice to the respondent, returnable in four weeks.

Post this case after four weeks.

Till the next date of hearing, all further proceedings in pursuance of the judgment and decree dated 11.07.2022 in O.S.No.123 of 2015 on the file of the Court of Judge, Family Court

- cum - VII Additional District Judge, West Godavari District, Eluru shall remain stayed.

PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J

Ksp