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Gonnabathula Nalini Jayanthi vs M/S Iswarya Foods P Ltd 2 Others
2022 Latest Caselaw 8040 AP

Citation : 2022 Latest Caselaw 8040 AP
Judgement Date : 27 October, 2022

Andhra Pradesh High Court - Amravati

Gonnabathula Nalini Jayanthi vs M/S Iswarya Foods P Ltd 2 Others on 27 October, 2022

                                1




      THE HON'BLE SRI JUSTICE A.V. SESHA SAI

& THE HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

C.M.A. No. 169 OF 2015

JUDGMENT:(per A.V. Sesha Sai, J)

Sri M.R.L. Narasimha Rao, learned counsel for the

appellant, seeks permission of this Court to withdraw the

Appeal.

Permission is accorded.

The C.M.A., is dismissed as withdrawn.

Miscellaneous petitions, if any, pending in this case,

shall stand closed.

__________________ A.V. SESHA SAI, J

____________________________ DUPPALA VENKATA RAMANA Date: 27.10.2022 Ks

THE HON'BLE SRI JUSTICE A.V. SESHA SAI & THE HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

C.M.A. No.169 OF 2015 (per A.V. Sesha Sai, J)

Date: 27.10.2022

Ks

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