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Aramasa Krishna Rao vs The State Of Ap
2022 Latest Caselaw 8038 AP

Citation : 2022 Latest Caselaw 8038 AP
Judgement Date : 27 October, 2022

Andhra Pradesh High Court - Amravati
Aramasa Krishna Rao vs The State Of Ap on 27 October, 2022
         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                MAIN CASE No.W.P.No.34518 of 2022
                          PROCEEDING SHEET

Sl.                                                                 Office
                                    ORDER

No DATE Note 27.10.2022 TRR, J

Post on 28.10.2022 in the 'motion list'.

The learned counsel for the petitioner is directed to resist the Court in view of the Judgment in SLP (C) No.14033-14034 of 2017.

________ TRR, J

RKS

 
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