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CMA/959/2009
2022 Latest Caselaw 8027 AP

Citation : 2022 Latest Caselaw 8027 AP
Judgement Date : 21 October, 2022

Andhra Pradesh High Court - Amravati
CMA/959/2009 on 21 October, 2022
            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.:C.M.A.No.959 of 2009

                                PROCEEDING SHEET

Sl.No                                                                        OFFICE
                                                 ORDER
           DATE                                                               NOTE

4       21.10.2022   SV, J

Heard both sides. For judgment, list on 28.10.2022.

_________ SV, J

krs

 
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