Citation : 2022 Latest Caselaw 8026 AP
Judgement Date : 21 October, 2022
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No: WRIT PETITION No.34931 of 2016 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
RNT,J The Writ Petition is allowed (vide separate
17. 21.10.2022 Judgment) ________ RNT,J Gk
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