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WP/3758/2021
2022 Latest Caselaw 8025 AP

Citation : 2022 Latest Caselaw 8025 AP
Judgement Date : 21 October, 2022

Andhra Pradesh High Court - Amravati
WP/3758/2021 on 21 October, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. Nos. 24475, 3758 & 22582 of 2021

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

20. 21.10.2022 RNT, J

"Separate common judgment is passed dismissing all three writ petitions."

_________ RNT, J Dsr

 
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