Unknown vs Heard The Arguments Of Sri Kodanda ...
2022 Latest Caselaw 8008 AP

Citation : 2022 Latest Caselaw 8008 AP
Judgement Date : 20 October, 2022

Andhra Pradesh High Court - Amravati

Unknown vs Heard The Arguments Of Sri Kodanda ... on 20 October, 2022

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                CRIMINAL APPEAL.No.1271 of 2009
                          PROCEEDING SHEET

Sl.                                                              Office
                                  ORDER

No DATE Note 08 20.10.2022 AVRB, J

Heard the arguments of Sri Kodanda Rami Reddy, learned counsel for respondents.

List it on 10.11.2022, for pronouncement of Judgment.

_________ AVRB, J

RKS

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