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The Commissioner vs C. Krishnaiah
2022 Latest Caselaw 8002 AP

Citation : 2022 Latest Caselaw 8002 AP
Judgement Date : 20 October, 2022

Andhra Pradesh High Court - Amravati
The Commissioner vs C. Krishnaiah on 20 October, 2022
       IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

    HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                        &
                HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU


         WRIT APPEAL Nos.398, 458, 459, 460 and 494 of 2022
                              (Through physical mode)
W.A.No.398 of 2022

The Commissioner,
Endowments Department, A.P.,
Gollapudi, Vijayawada, Krishna District.
                                                         .. Appellant
      versus

C. Krishnaiah S/o. C. Venkataramananayudu,
Aged about 42 years, Occ: Business, R/o. Flat No.501,
Block No.2, Sree Durga Laxmi Towers,
Madhava Nagar Nar KVB Miyapur,
Hyderabad, Telangana State, and others.
                                                         .. Respondents

Counsel for the appellant : GP for Endowments Counsel for respondent No.1 : Mr. V.R. Reddy Kovvuri Counsel for respondent Nos.2&3 : GP for Registration & Stamps

W.A.No.458 of 2022 The Commissioner, Endowments Department, A.P., Gollapudi, Vijayawada, Krishna District.

.. Appellant versus

Mattam Vakula Mala W/o. Mattam Venu, Aged about 51 years, Occ: House wife, R/o. Permanent resident of Door No.183358/7B, Santhi Nagar, Tirupathi, Chittoor District, Presently residing at Door No.16/2, Srinivasapuram, Tiruchanur Road, Tirupathi Rural Mandal, Chittoor District, and others.

.. Respondents Counsel for the appellant : GP for Endowments Counsel for respondent No.1 : Mr. V.R. Reddy Kovvuri Counsel for respondent Nos.2&3 : GP for Registration & Stamps HCJ & DVSS,J

W.A.No.459 of 2022

The Commissioner, Endowments Department, A.P., Gollapudi, Vijayawada, Krishna District.

.. Appellant versus

K. Bhaskar Reddy S/o. Panchal Reddy, Aged about 53 years, Occ: Business, R/o. Door No.120, Srinivasapuram, Tiruchanoor, Tirupati Rural Mandal, Chittoor District, and others.

.. Respondents

Counsel for the appellant : GP for Endowments Counsel for respondent No.1 : Mr. V.R. Reddy Kovvuri Counsel for respondent Nos.2&3 : GP for Registration & Stamps

W.A.No.460 of 2022

The Commissioner, Endowments Department, A.P., Gollapudi, Vijayawada, Krishna District.

.. Appellant versus

Cherukuri Gayatri, W/o. Cherukuri Madhusekhar, Aged about 44 years, Occ: Housewife, R/o. Door No.112, Ganganagunta Village, Panakam Post, Tirupati Rural Mandal, Chittoor District, and others.

.. Respondents

Counsel for the appellant : GP for Endowments Counsel for respondent No.1 : Mr. V.R. Reddy Kovvuri Counsel for respondent Nos.2&3 : GP for Registration & Stamps

W.A.No.494 of 2022

The Commissioner, Endowments Department, A.P., Gollapudi, Vijayawada, Krishna District.

.. Appellant versus HCJ & DVSS,J

Mallu Chinna Subba Rami Reddy S/o. M. Subba Reddy, Aged about 67 years, Occ: Business, R/o. Door No.121/1, Srinivasapuram, Padmavathipuram, Tirupathi Rural, Chittoor District, and others.

.. Respondents

Counsel for the appellant : GP for Endowments Counsel for respondent No.1 : Mr. V.R. Reddy Kovvuri Counsel for respondent Nos.2&3 : GP for Registration & Stamps

COMMON JUDGMENT (ORAL)

Dt: 20.10.2022 (per Prashant Kumar Mishra, CJ)

After arguing vehemently, Ms. P. Rajani Reddy, learned Government

Pleader for Endowments appearing for the appellant in these cases, seeks

permission of the Court to withdraw these writ appeals reserving liberty to the

appellant to prefer review petitions before the learned single Judge.

2. Permission is accorded.

3. Accordingly, these writ appeals are dismissed as withdrawn with the

liberty as prayed for. Pending miscellaneous applications, if any, shall also

stand dismissed as withdrawn. No costs.

PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J

IBL

 
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