Citation : 2022 Latest Caselaw 7992 AP
Judgement Date : 19 October, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.Crl.A.No.523 of 2009
PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE
9) 19.10.2022 AVRB, J
Heard the learned counsel for the appellant and Sri Y. Jagadeeswara Rao, Advocate, representing the learned Public Prosecutor.
Reserved for judgment.
________ AVRB,J PGR
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