Yellampalli Surya Prakash Rao vs The State Of Andhra Pradesh
2022 Latest Caselaw 7991 AP

Citation : 2022 Latest Caselaw 7991 AP
Judgement Date : 19 October, 2022

Andhra Pradesh High Court - Amravati

Yellampalli Surya Prakash Rao vs The State Of Andhra Pradesh on 19 October, 2022

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

               MAIN CASE No. Crl.P.No.8233 of 2022
                          PROCEEDING SHEET

Sl.                                                                 Office
                                   ORDER

No DATE Note 1 19.10.2022 RRR, J In view of the judgment of the learned Single Judge of this Court in Crl.P.Nos.2966 of 2021 & Batch, dated 28.12.2021, there shall be stay of further investigation in F.I.R.No.62 of 2022 registered on 13.10.2022 at Peddacherlo Palli Police Station, Prakasam District.

Post on 30.11.2022.

________ RRR, J BSM

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