.Samudraia Janaki Ramaiah , vs The State Of Andhra Pradesh
2022 Latest Caselaw 7989 AP

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

               MAIN CASE No. Crl.P.No.8229 of 2022
                         PROCEEDING SHEET

Sl.                                                                Office
                                     ORDER

No DATE Note 1 19.10.2022 RRR, J Learned Public Prosecutor seeks time to obtain instructions.

In view of the Judgment of the learned Single Judge of this Court in Crlp.Nos.2966 of 2021 & batch dated 28.12.2021, there shall be stay of all further proceedings in C.C.No.1187 of 2021 on the file of Second Additional Junior Civil Judge, Narasaraopet, Palnadu District

Post in usual course.

________ RRR, J BSM