Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Rongali Satya Mohanarao, vs Rongali Chellayyamma,
2022 Latest Caselaw 7983 AP

Citation : 2022 Latest Caselaw 7983 AP
Judgement Date : 19 October, 2022

Andhra Pradesh High Court - Amravati
Rongali Satya Mohanarao, vs Rongali Chellayyamma, on 19 October, 2022

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: S.A. Nos.1191 of 2012 and 1162 of 2012

PROCEEDING SHEET

S.

No DATE ORDER

9. 19.10.2022 Dr.VRKS,J

Learned counsels on both sides are in attendance. Both sides made further submission and cited legal authorities. Arguments concluded. Judgment reserved.

___________ Dr.VRKS,J KGR

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter