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Yampala Padma 2 Ors vs G.Sri Satya Trinatha Anr
2022 Latest Caselaw 7946 AP

Citation : 2022 Latest Caselaw 7946 AP
Judgement Date : 18 October, 2022

Andhra Pradesh High Court - Amravati
Yampala Padma 2 Ors vs G.Sri Satya Trinatha Anr on 18 October, 2022
        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      Main Case : MACMA No. 3799 of 2008

                            PROCEEDING SHEET

Sl.                                                                       OFFICE
        DATE                           ORDER
No.                                                                        NOTE
                   DUPPALA VENKATA RAMANA, J
05.   18.10.2022
                           Learned counsel for the appellants and
                   learned Standing Counsel for respondent

No.2-National Insurance Company submitted arguments.

Reserved for Judgment.

_______________________________ DUPPALA VENKATA RAMANA, J Mjl/*

 
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