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Shaik Sarvar Saheb vs Shaik Galib Bi Died
2022 Latest Caselaw 7943 AP

Citation : 2022 Latest Caselaw 7943 AP
Judgement Date : 18 October, 2022

Andhra Pradesh High Court - Amravati
Shaik Sarvar Saheb vs Shaik Galib Bi Died on 18 October, 2022

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: S.A.No.1807 of 2018

PROCEEDING SHEET

S.

No DATE ORDER

22. 18.10.2022 Dr.VRKS,J

Heard arguments of learned counsel on both sides.

Judgment Reserved. Place the lower court records to file.

____________ Dr.VRKS, J KLNS

 
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