Proceeding Sheet vs Reddy
2022 Latest Caselaw 7934 AP

               HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI

                       CRIMINAL APPEAL No.786 of 2007

                              PROCEEDING SHEET

Sl.                                                                OFFICE
No      DATE                         ORDER                          NOTE


14)   18.10.2022 AVRB, J:

                       Heard the arguments of Sri S.M Subhani,
                 learned standing counsel for ACB and Spl.PP,
                 appearing for appellant and Sri A.Hari Prasad
                 Reddy, learned counsel representing the learned
                 counsel for respondents.

Reserved for Judgment.

___________ AVRB, J

Grl HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: CRP.No.1826 of 2019

PROCEEDING SHEET

S.

No     DATE                             ORDER


9    14.10.2022 Dr.VRKS,J

At request of learned counsel for petitioner, who alone is in attendance, adjourn on 17-10-2022.

___________ Dr.VRKS,J

GRL GRL