Proceeding Sheet vs Unknown
2022 Latest Caselaw 7932 AP

               HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI

                         CRIMINAL APPEAL No.939 of 2007

                                PROCEEDING SHEET

Sl.                                                                            OFFICE
No      DATE                                ORDER                               NOTE


09)   18.10.2022 AVRB, J:

                       Heard the arguments of Sri S.M.Subhani, learned
                 standing   counsel   for   ACB     and   Spl.PP   and   Sri
                 P.Prabhakar, learned counsel, representing Sri Ghata
                 Sridhar, learned counsel for respondent.

Reserved for Judgment.

___________ AVRB, J

Grl HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: CRP.No.1826 of 2019

PROCEEDING SHEET

S.

No     DATE                             ORDER


9    14.10.2022 Dr.VRKS,J

At request of learned counsel for petitioner, who alone is in attendance, adjourn on 17-10-2022.

___________ Dr.VRKS,J

GRL GRL