Done Sambashiva Rao vs Dr. Sameer Sharma
2022 Latest Caselaw 7897 AP

HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: C.C.No.1408 of 2022

PROCEEDINGS SHEET Sl. DATE ORDER OFFICE No. NOTE

(Through Physical Mode)

4. 17.10.2022 The application filed by the State seeking extension of time granted by this Court vide common judgment dated 03.03.2022 in W.P.No.13203 of 2020 & batch and other connected matters, which are listed today, are directed to be posted on 28.11.2022 for the reason recorded in the docket order passed in W.P.No.13203 of 2020 & batch today.

Hence, let this case also be posted on 28.11.2022. Mr. Unnam Muralidhar Rao, learned senior counsel appearing for the applicants, submits that the applicants have filed fresh contempt case vide CC(SR).No.45120 of 2022 and prays that the same may also be taken up on the next date of hearing.

Prayer is allowed.

Let the aforesaid fresh contempt case also be listed on 28.11.2022.

PRASHANT KUMAR MISHRA, CJ

D.V.S.S. SOMAYAJULU, J

CHEEKATI MANAVENDRANATH ROY, J IBL