Ayala Thavitidu, vs Angirekulavenkata Prasad
2022 Latest Caselaw 7896 AP

Citation : 2022 Latest Caselaw 7896 AP
Judgement Date : 17 October, 2022

Andhra Pradesh High Court - Amravati

Ayala Thavitidu, vs Angirekulavenkata Prasad on 17 October, 2022

                           HIGH COURT OF ANDHRA PRADESH


      MAIN CASE NO:    A.S.No.415 of 2017
                               PROCEEDING SHEET
Sl.      Date                            ORDER                          OFFICE
No                                                                       NOTE
 .

17.10.2022 BSB, J

In continuation of the previous arguments, the learned counsel representing the appellant further argued.

Even today, there is no representation for the respondent.

Hence, post on 31.10.2022 'for pronouncement of judgment'.

_________________ B.S.BHANUMATHI,J

PNV

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