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G.Satyanarayana Reddy, vs The State Of Andhra Pradesh,
2022 Latest Caselaw 7895 AP

Citation : 2022 Latest Caselaw 7895 AP
Judgement Date : 17 October, 2022

Andhra Pradesh High Court - Amravati
G.Satyanarayana Reddy, vs The State Of Andhra Pradesh, on 17 October, 2022
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

             MAIN CASE No: W.P.No.24060 of 2022
                        PROCEEDING SHEET
Sl.                                                               OFFICE
      DATE         ORDER
No                                                                NOTE.
                   RNT,J
7     17.10.2022

The W.P is dismissed (vide a separate judgment) ________ RNT,J Gk

 
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