M/S Sri Lakshmi Ganesh Films ... vs M/S. Eenadu Television A Division ...
2022 Latest Caselaw 7865 AP

Citation : 2022 Latest Caselaw 7865 AP
Judgement Date : 14 October, 2022

Andhra Pradesh High Court - Amravati

M/S Sri Lakshmi Ganesh Films ... vs M/S. Eenadu Television A Division ... on 14 October, 2022

                            HIGH COURT OF ANDHRA PRADESH


      MAIN CASE NO:     A.S.No.203 of 2012
                                PROCEEDING SHEET
Sl.      Date                             ORDER                           OFFICE
No                                                                         NOTE
 .

14.10.2022 BSB, J

Learned counsel for the appellant(s) was already heard.

No representation for the first respondent. Second respondent is shown as not necessary party since the suit was not pressed against R-2/D-2.

Hence, post on 31.10.2022 under the caption 'for judgment'.

_________________ B.S.BHANUMATHI,J

PNV

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