Citation : 2022 Latest Caselaw 7864 AP
Judgement Date : 14 October, 2022
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No: W.P.No.26719 of 2022 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
RNT,J The W.P is partly allowed (vide a separate 14.10.2022 judgment) ________ RNT,J Gk
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