Medikonda Venkata Murali Krishna vs M/S Venspra Entrprises, ...
2022 Latest Caselaw 7863 AP

Citation : 2022 Latest Caselaw 7863 AP
Judgement Date : 14 October, 2022

Andhra Pradesh High Court - Amravati

Medikonda Venkata Murali Krishna vs M/S Venspra Entrprises, ... on 14 October, 2022

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                                 A.S. No.683 of 2016

                                PROCEEDING SHEET

Sl.
No      DATE                                                               OFFICE
                                          ORDER

NOTE

33. 14.10.2022 UDPR, J & GRKP, J

Heard further arguments of learned counsel for

respondent and reply arguments of learned counsel for

appellant.