Mallipamula Rambabu vs Medisetty Ratna
2022 Latest Caselaw 7861 AP

        *HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                   MAIN CASE No.A.S.No.202 of 2022
                          PROCEEDING SHEET

Sl.                                                                  Office
                                     ORDER

No      DATE                                                         Note
02    14.10.2022 BSB, J

                                I.A.No.1 of 2022

It is filed to stay all further proceedings, pursuant to Preliminary Decree and Judgment dated 07.04.2022 in O.S.No.152 of 2014 on the file of the Court of IV Additional District Judge: Kakinada, including passing of Final Decree, pending disposal of the Appeal.

Post on 28.11.2022.

In the meanwhile, learned counsel for the petitioners/ appellants is permitted to take out personal notice through RPAD to respondent Nos.1 to 11 and file proof thereof. Till then, an interim order as prayed for is granted.

______________________ B.S.BHANUMATHI, J

RKS