Citation : 2022 Latest Caselaw 7825 AP
Judgement Date : 13 October, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.S.A.No.50 of 2012
PROCEEDING SHEET
Sl. Office
ORDER
No DATE Note 08 13.10.2022 Dr.VRKS, J
Learned counsel for appellant alone is in attendance. No representation for respondents.
Learned counsel for appellant submitted arguments.
For judgment, list the matter on 20.10.2022.
____________ Dr.VRKS, J
RKS
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