Balabhadarapatruni Venkata ... vs Balabhadaraatruni ...
2022 Latest Caselaw 7821 AP

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.S.A.No.1086 of 1999

                     PROCEEDING SHEET

Sl.    DATE                          ORDER                          OFFICE
No.                                                                  NOTE
30  13-10-2022

BSS, J

The learned Senior counsel Y.Srinivasa

Murthy for appellants requested time on the

ground that S.A No.686 of 2000 has to be listed

along with present Appeal as both cases

assigned out of common judgment.

The Registry is directed to list S.A No.686

of 2000 along with present second appeal.

List the case on 03-11-2022 for "final

hearing "by removing the caption of "dismissal".

________ BSS, J GRL